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Citedby 2 docs
Union Of India vs Triveni Engineering Works Ltd. on 14 October, 1980
Union Of India vs The Triveni Engineering Works ... on 14 December, 1980
User Queries
restricted trade practices
trade practices
[
Section 2(g)(iii)
] [
Section 2(g)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(g)(iii)(c) in The Monopolies And Restrictive Trade Practices Act, 1969
(c) if the, bodies corporate are under the same management, or