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Citedby 2 docs
Union Of India vs Triveni Engineering Works Ltd. on 14 October, 1980
Union Of India vs The Triveni Engineering Works ... on 14 December, 1980

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[Section 2(g)(iii)] [Section 2(g)] [Section 2] [Complete Act]
Central Government Act
Section 2(g)(iii)(c) in The Monopolies And Restrictive Trade Practices Act, 1969
(c) if the, bodies corporate are under the same management, or