Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 1 docs
A. Dhandapani vs State Of Tamil Nadu And Another on 7 September, 1994
Loading...
User Queries
central sales tax act
sales tax
sales tax act
"central sales tax"
sec. 4
section 13 b
section 13(4)
[
Section 13(4)
] [
Section 13
] [
Complete Act
]
Central Government Act
Section 13(4)(b) in The Central Sales Tax Act, 1956
(b) the form and manner in which accounts relating to sales in the course of inter- State trade or commerce shall be kept by registered dealers;