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[Section 132(1)(c)(B)] [Section 132(1)(c)] [Section 132(1)] [Section 132] [Complete Act]
Central Government Act
Section 132(1)(c)(B)(iia) in The Income- Tax Act, 1995
(iia) 2[ search any person who has got out of, or is about to get into, or is in the building, place, vessel, vehicle or aircraft, if the authorised officer has reason to suspect that a such person has secreted about his person any such books of account, other documents, money bullion, jewellery or other valuable article or thing;]