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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
[
Section 104
] [
Complete Act
]
Central Government Act
Section 104(c) in The Wakf Act, 1995
(c) a choultry or a musafarkhana, then such property shall be deemed to be comprised in that wakf and be dealt in the same manner as the wakf in which it is so comprised.