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Citedby 1 docs
A.P. State Financial ... vs Paida Jogaiah And Ors. on 3 January, 2006
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state financial corporations act
act, 1951
"state financial corporations act"
[
Section 1
] [
Complete Act
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Central Government Act
Section 1(3) in The State Financial Corporations Act, 1951
(3) It shall come into force in any State on such date 3[ as the Central Government may, by notification in the Official Gazette, appoint.