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Citedby 69 docs - [
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Kalyanpuri Flour Mills Private ... vs Jugal Kishore Harbanslal on 13 March, 2002
B. Rosaiah vs F. Hoffman La Roche Ag on 21 January, 2002
Ranbaxy Laboratories Ltd. vs Vets Farma (Private) Ltd. And Ors. on 1 October, 2004
National Bell Co. & Anr vs Metal Goods Mfg. Co. (P) Ltd. & Anr on 18 March, 1970
Unique Pharmaceutical ... vs Sun Pharmaceutical Industries ... on 20 January, 2005
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trade marks act
trade mark
sec 11(a)
trade and merchandise act 1958
"section 11"
the trade and merchandise marks act
[
Section 11
] [
Complete Act
]
Central Government Act
Section 11(e) in The Trade And Merchandise Marks Act, 1958
(e) which would otherwise be disentitled to protection in a court; shall not be registered as a trade mark.