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East India Coal Company Limited vs East Bulliaree Kendwadih ... on 3 March, 1987

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[Section 20] [Complete Act]
Central Government Act
Section 20(1) in The Mines Act, 1952
(1) Conservancy. There shall be provided, separately for males and females in every mine, a sufficient number of latrines and urinals of prescribed types so situated as to be convenient and accessible to persons employed in the mine at all times.
1. Subs. by s. 10, Act 62 of 1959 ., for sub- section (1) (w. e. f. 16- 1- 1960 ).
2. Subs by Act 42 of 1983 s. 14 (w. e. f 31- 5- 1984 )