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section 18
wealth tax act
sec 18
wealth tax
[
Section 18(2A)(ii)
] [
Section 18(2A)
] [
Section 18
] [
Complete Act
]
Central Government Act
Section 18(2A)(ii)(b) in The Wealth- Tax Act, 1957
(b) has co- operated in any enquiry relating to the assessment of the wealth represented by such assets; and