(2) The Chairman or the executive trustee shall-
(a) hold office for such term not exceeding five years as the 1[ Development Bank] may specify 2[ and shall be eligible for re- appointment];
(b) receive such salary or allowances or both from the Trust and be governed by such terms and conditions of service as the 1[ Development Bank] may determine; and
(c) perform such functions as the Board may entrust or delegate to him.