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consumer protection act
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consumer act 1986
sec. 4
section 13(4)
consumer protection act doctypes: tribunals,supremecourt,laws
consumer under the consumer protection act 1986
[
Section 13(4)
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Section 13
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Complete Act
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Central Government Act
Section 13(4)(iv) in The Consumer Protection Act, 1986
(iv) the requisitioning of the report of the concerned analysis or test from the appropriate laboratory or from any other relevant source;