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punjab reorganisation act 1966
section 27
reorganisation act
scheduled cast
[Complete Act]
Central Government Act
Section 27 in The Punjab Reorganisation Act, 1966
27. Amendment of Scheduled Castes Orders.
(1) On and from the appointed day, the Constitution (Scheduled Castes) Order, 1950 , shall stand amended as directed in the Eighth Schedule.
(2) On and from the appointed day, the Constitution (Scheduled Castes) (Union Territories) Order, 1951 , shall stand amended as; directed in the Ninth Schedule.