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CA/15726/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION - FOR CONDONATION OF DELAY No. 15726 of 2010
In
LETTERS PATENT APPEAL (STAMP NUMBER) No. 2439 of 2010
In
SPECIAL CIVIL APPLICATION No. 12320 of 2008
=========================================================
GUJARAT MARITIME BOARD - Petitioner(s)
Versus
RAMESH M TRIVEDI - Respondent(s)
========================================================= Appearance :
MS
SEJAL K MANDAVIA for Petitioner(s) : 1, None for Respondent(s) : 1,
=========================================================
CORAM
:
HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE J.C.UPADHYAYA
Date
: 08/02/2011
ORAL
ORDER
(Per
: HONOURABLE MR.JUSTICE JAYANT PATEL)
Rule
returnable on 7.3.2011.
(Jayant Patel, J.)
(J.
C. Upadhyaya, J.)
vinod
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