IN THE HIGH COURT OF KERALA AT ERNAKULAM Con.Case(C).No. 353 of 2011(S)

1. P.P.SHEELA, W/O.SHAJU, ... Petitioner

Vs

1. DR.M.BEENA I.A.S., ... Respondent For Petitioner :SRI.JOHNSON P.JOHN For Respondent : No Appearance The Hon'ble MR. Justice S.SIRI JAGAN Dated :05/11/2011

O R D E R

S. SIRI JAGAN, J.

- - - - - - - - - - - - - - - - - - - - - - - Con. Case (C)No.353 of 2011 - - - - - - - - - - - - - - - - - - - - - - - Dated this the 5th day of April, 2011 J U D G M E N T

Both sides agree that the directions in Annexure-I judgment has been complied with. Accordingly the contempt case is closed. Sd/-

S. SIRI JAGAN

JUDGE

//True copy//

P.A. TO JUDGE

shg/