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state financial corporations act
act, 1951
"state financial corporations act"
[
Section 3A(2)
] [
Section 3A
] [
Complete Act
]
Central Government Act
Section 3A(2)(b) in The State Financial Corporations Act, 1951
(b) provide for the sharing of the liability for the guarantee under section 6 or section 7 1[ or section 8];