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SCA/30288/2007 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 30288 of 2007
With
SPECIAL CIVIL APPLICATION No. 30289 of 2007
To
SPECIAL CIVIL APPLICATION No. 30291 of 2007 =========================================================
AHMED
ADAM MULLA & 3 - Petitioner(s)
Versus
STATE
OF GUJARAT & 3 - Respondent(s)
=========================================================
Appearance :
MR KK TRIVEDI for Petitioner(s) : 1 - 4. GOVERNMENT PLEADER for Respondent(s) : 1, NOTICE
SERVED BY DS for Respondent(s) : 1 - 2, 4, MR DHAVAL G NANAVATI for Respondent(s) : 3,
=========================================================
CORAM
:
HONOURABLE MR.JUSTICE AKIL KURESHI
Date
: 29/07/2008
ORAL
ORDER
RULE.
(AKIL
KURESHI, J.)
ashish//
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