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Gujarat High Court
Ahmed vs State on 29 July, 2008
Author: Akil Kureshi,&Nbsp;

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SCA/30288/2007 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

SPECIAL CIVIL APPLICATION No. 30288 of 2007

With

SPECIAL CIVIL APPLICATION No. 30289 of 2007

To

SPECIAL CIVIL APPLICATION No. 30291 of 2007 =========================================================

AHMED

ADAM MULLA & 3 - Petitioner(s)

Versus

STATE

OF GUJARAT & 3 - Respondent(s)

=========================================================

Appearance :

MR KK TRIVEDI for Petitioner(s) : 1 - 4. GOVERNMENT PLEADER for Respondent(s) : 1, NOTICE

SERVED BY DS for Respondent(s) : 1 - 2, 4, MR DHAVAL G NANAVATI for Respondent(s) : 3,

=========================================================

CORAM

:

HONOURABLE MR.JUSTICE AKIL KURESHI

Date

: 29/07/2008

ORAL

ORDER

RULE.

(AKIL

KURESHI, J.)

ashish//

   

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