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Section 1(3) in The Wealth- Tax Act, 1957 ["Section 1"] ["Complete Act"]
Citedby 2 docs
Commissioner Of Wealth-Tax vs Urmila Rungta on 6 February, 1992
National Projects Construction ... vs Commissioner Of Wealth-Tax on 20 January, 1969

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Central Government Act
(3) It shall be deemed to have come into force on the 1st day of April, 1957 .