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Rajeev Hitendra Pathak & Ors. vs Achyut Kashinath Karekar & Anr on 19 August, 2011
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consumer protection act
consumer protection act 1986
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consumer act 1986
sec. 4
section 13(4)
consumer under the consumer protection act 1986
consumer protection act doctypes: tribunals,supremecourt,laws
[
Section 13(4)
] [
Section 13
] [
Complete Act
]
Central Government Act
Section 13(4)(vi) in The Consumer Protection Act, 1986
(vi) any other matter which may be prescribed.