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section 14
consumer act 1986
14 1 (b)
consumer protection act doctypes: tribunals,supremecourt,laws
consumer under the consumer protection act 1986
[
Section 14(1)
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Section 14
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Complete Act
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Central Government Act
Section 14(1)(b) in The Consumer Protection Act, 1986
(b) to replace the goods with new goods of similar description which shall be free from any defect;