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Citedby 5 docs
Commissioner Of Income-Tax, ... vs K.S. Vaidyanathan on 12 November, 1982
Commissioner Of Wealth-Tax vs Rakesh Kumar Agarwal on 8 March, 1991
The Commissioner Of Income-Tax vs Vasavi Pratap Chand on 11 December, 2001
Cwt vs Vasavi Pratap Chand on 11 December, 2001
Meghji Girdharlal (Huf) vs Wealth-Tax Officer on 7 October, 1994

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[Section 2(m)] [Section 2] [Complete Act]
Central Government Act
Section 2(m)(i) in The Wealth- Tax Act, 1957
(i) debts which under section 6 are not to be taken into account; 4[