Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 23 docs - [
View All
]
Tiruvenibai & Another vs Smt. Lilabai on 21 January, 1959
Vora Sirajudin Kalimuddin And ... vs Safkathassein Badruddin And Ors. on 22 January, 1965
Muruga Mudaliar (Deceased) And ... vs Subba Reddiar on 3 April, 1950
Gadiraju Sanyasi Raju vs Kandula Kamappadu And Ors. on 26 June, 1958
Smt. Dhana Bai vs Smt. Kewara Bai And Ors. on 22 December, 1971
Loading...
User Queries
registration act
registration act 1908
"registration act"
registration act doctypes: laws
section 7(a)
7(2)
section 7 of registration act
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(7) in The Registration Act, 1908
(7) " lease" includes a counterpart, kabuliyat, an undertaking to cultivate or occupy, and an agreement to lease: