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Citedby 1 docs
Satish Kumar vs State Of Haryana And Others on 7 May, 2012
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section 26
grant
[
Section 26(1)
] [
Section 26
] [
Complete Act
]
Central Government Act
Section 26(1)(c) in The University Grants Commission Act, 1956
(c) specifying the terms and conditions of service of the employees appointed by the Commission;