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arbitration and conciliation act, 1996
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arbitration act 1996 doctypes: laws 31
"arbitration and conciliation act 1996 "
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conciliation
section 61
arbitration doctypes:laws
arbitration and conciliation act 1996 doctypes: laws
"arbitration and conciliation act" 1996
arbitration and conciliation doctypes:laws
"arbitration and conciliation"
arbitration act doctypes:laws
[
Section 61
] [
Complete Act
]
Central Government Act
Section 61(2) in The Arbitration And Conciliation Act, 1996
(2) This Part shall not apply where by virtue of any law for the time being in force certain disputes may not be submitted to conciliation.