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Bhakra Beas Management Board And ... vs State Of Punjab And Another on 30 October, 2009

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[Section 79] [Complete Act]
Central Government Act
Section 79(1) in The Motor Vehicles Act, 1939
(1) ] The driver of a motor vehicle 5[ with a right hand steering control] shall on the occasions specified in the Eleventh Schedule make the signals specified therein: Provided that the signal of an intention to turn to the right or left or to stop may be given by a mechanical or an electrical device of a prescribed nature affixed to the vehicle.
1. S, 78 re- numbered As sub- section (1) thereof by Act 20 of 1942, s. 18.
2. Subs. by s. 18, ibid., for" a traffic sign included in Part A of the Ninth Schedule."
3. Added by Act 20 to 1942, s. 18.
4. Re- numbered by Act 56 of 1969, s. 48 (w. e. f. 2- 3- 1970 ).
5. Ins. by s. 48, ibid. (w. e. f. 2- 3- 1970 ).