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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 157(2)(xi)
] [
Section 157(2)
] [
Section 157
] [
Complete Act
]
Central Government Act
Section 157(2)(xi)(xv) in The Trade Marks Act, 1999
(xv) the manner of marking an application under sub- section (2) of section 47;