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Citedby 2 docs
Uttaranchal Education Trade And ... vs State Of M.P. And Ors. on 6 August, 2007
Canam Technologies Ltd. vs Union Of India (Uoi) And Ors. on 6 August, 2007
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rajiv gandhi
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[
Section 2
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Complete Act
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Central Government Act
Section 2(q) in The Rajiv Gandhi University Act, 2006
(q) " Institution" means an academic institution, not being a College, maintained by, or admitted to the privileges of, the University;