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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
section 9
[
Section 9(2)(b)
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Section 9(2)
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Section 9
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Complete Act
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Central Government Act
Section 9(2)(b)(i) in The Wakf Act, 1995
(i) three persons to represent Muslim organisations having all India character and national importance;