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Citedby 2 docs
United India Insurance Company ... vs Mekala Advaiah And Another on 26 September, 2001
United India Insurance Company ... vs Mekala Advaiah And Anr. on 26 September, 2001
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workmen compensation act
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[
Section 2(1)
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Section 2
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Complete Act
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Central Government Act
Section 2(1)(h) in The Workmen' S Compensation Act, 1923
(h) " prescribed" means prescribed by rules made under this Act;