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Citedby 5 docs
Harivansh Lal M. Mehra vs The State on 17 April, 1967
Sri Pushpa Sarma vs The State Of Mizoram, Represented ... on 6 May, 2004
Sri Jodhraj Baid vs The State Of Mizoram, Represented ... on 6 May, 2004
Surinder Singh Ahluwalia vs Delhi Special Police ... on 1 February, 1991
K.V. Gnanasambandam vs State Of Tamil Nadu And Anr. on 27 June, 1984

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[Section 1] [Complete Act]
Central Government Act
Section 1(2) in The Prevention Of Corruption Act, 1988
(2) If extends to the whole of India except the State of Jammu and Kashmir and it applies also to all citizens of India outside India.