Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
hindu marriage act
hindu marriage act 1955
marriage act
marriage
"hindu marriage act"
hindu marriage
hindu marriage act doctypes:laws
hindu
"hindu marriage act"
"hindu marriage"
marriage act doctypes:laws
section 3(a) of hindu marriage act
[
Section 3
] [
Complete Act
]
Central Government Act
Section 3(e) in The Hindu Marriage Act, 1955
(e) " prescribed" means prescribed by rules made under this Act;