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interest act
interest act , 1978
[
Section 3(3)(b)
] [
Section 3(3)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(3)(b)(ii) in The Interest Act, 1978
(ii) the provisions of rule 2 of Order II of the First Schedule to the Code of Civil Procedure, 1908 ; (5 of 1908 )