Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
foreign exchange management act
foreigners act
foreign exchange management act 1999
foreign exchange management act doctypes:laws
foreigners act doctypes: laws
exchange management act, 1999
[
Section 2(1)(u)
] [
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(u)(vi) in The Foreign Exchange Management Act, 1999
(vi) every artificial juridical person, not falling within any of the preceding sub- clauses, and