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Citedby 1 docs
Dr. S.C. Bansal vs Eskayef Limited on 26 July, 2002
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section 12
section s 12(1)c
restricted trade practices
trade practices
[
Section 12(1)
] [
Section 12
] [
Complete Act
]
Central Government Act
Section 12(1)(c) in The Monopolies And Restrictive Trade Practices Act, 1969
(c) the reception of evidence on affidavits;