Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 5 docs
Export Credit Guarantee vs Mrs.Annamma Philips & Ors on 27 August, 2010
Udyog Mandir vs Contessa Knit Wear And Ors. on 29 April, 1974
Kamla Gobindram Buxani vs Bardriprasad Pandey And Ors. on 7 August, 1974
Krishnadevi Gupta And Anr. vs Banwarilal Hanuman Prasad ... on 11 February, 1975
Aderbad Co-Operative Hsg. Scty. ... vs Aspi Framroze Goluwalla (Dr.) And ... on 4 April, 2005
Loading...
User Queries
co operative societies act
co-operative societies
section 41
co-operative societies doctypes: laws
[
Section 41
] [
Complete Act
]
Central Government Act
Section 41(b) in The Co- Operative Societies Act, 1912
(b) in the case of cancellation in accordance with the provisions of section 40, from the date of the order.