Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 26 docs - [View All]
Kakara Someswara Rao vs Kalidindi Ramakrishna Raju And ... on 21 November, 1952
Baladin vs Mst. Ram Piarey And Ors. on 9 August, 1952
Bhailal Mohanlal Patel And Ors. vs Jadurai R. Vyas And Anr. on 13 October, 1961
Maharashtra State Board Of ... vs Paritosh Bhupesh Kumar Sheth Etc on 17 July, 1984
(Rao) Masoon Ali Khan vs (Rao) Ali Ahmad Khan on 3 August, 1933

Loading...
[Complete Act]
Central Government Act
Section 19 in The River Boards Act, 1956
19. Budget. The Board shall prepare, in such form and at such time each year as may be prescribed, a budget in respect of the financial year next ensuing showing the estimated receipts and expenditure, and copies thereof shall be forwarded to the Central Government and the Governments interested.