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17.08.2012

(PP)

W. P. No. 13093 (W) of 2011 Mr. Abani Bhushan Ghosh

.....for the applicant/petitioner. Mr. Subrata Dasgupta

....for the State.

Re : CAN 1845 of 2012

On the prayer of the learned advocate appearing on behalf of the applicant/petitioner, leave granted for removing defect. Let this matter appear for further consideration under the same heading next Friday (i.e., on 24.08.2012) subject to the defect being removed in terms of this order. (Biswanath Somadder, J.)