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Citedby 2 docs
Shailesh R. Shah vs State Of Gujarat on 2 August, 2002
Radhey Sham vs Delhi Administration, Delhi And ... on 10 September, 1969
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the constitution of india
article 15
constitution
constitution of india doctypes: laws
the constitution of india 1949
article 15 (2)
"constitution of india"
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Article 15(2)
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Article 15
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Central Government Act
Article 15(2)(b) in The Constitution Of India 1949
(b) the use of wells, tanks, bathing ghats, roads and places of public resort maintained wholly or partly out of State funds or dedicated to the use of the general public