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Citedby 3 docs
Poddar Dewki Limited vs Mr. G. Ghosal, Inspector Of ... on 26 July, 1993
Lennart Schussler And Anr vs Director Of Enforcement & Anr on 14 October, 1969
Jay Engineering Works Ltd. And ... vs State Of West Bengal And Ors. on 29 September, 1967

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[Section 120B] [I.P.C.]
Central Government Act
Section 120B(2) in The Indian Penal Code, 1860
(2) Whoever is a party to a criminal conspiracy other than a criminal conspiracy to commit an offence punishable as aforesaid shall be punished with imprisonment of either description for a term not exceeding six months, or with fine or with both.] CHAPTER VI OF OFFENCES AGAINST THE STATE CHAPTER VI OF OFFENCES AGAINST THE STATE