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Calcutta High Court
Unknown vs V.A. Finance Ltd on 25 July, 2012
Author: Joymalya Bagchi

ORDER SHEET

WP No. 1482 of 2006

IN THE HIGH COURT AT CALCUTTA Constitutional Writ Jurisdiction ORIGINAL SIDE

V.V.A. FINANCE LTD. Petitioner Versus

K.M.C.& ORS Respondents BEFORE:

The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 25th July, 2012.

For Petitioner : Mr. Amit Kumar Nage, Advocate For Respondents : Mr. Biswajit Mukherjee, Advocate Mr. Debnath Mondal, Advocate The Court : Affidavit-in-opposition be filed by the Respondents within three weeks. Reply, if any, shall be filed one week thereafter.

Let this matter appear in the list on the 27th of August, 2012. The above directions are mandatory and no further extension will be granted. (JOYMALYA BAGCHI, J.)

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