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Citedby 1 docs
State Bank Of India vs Central Board Of Direct Taxes on 8 December, 2005
User Queries
incometax act 1995
section 10
[
Section 10(10C)
] [
Section 10
] [
Complete Act
]
Central Government Act
Section 10(10C)(iii) in The Income- Tax Act, 1995
(iii) an authority established under a Central, State or Provincial Act; or