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% Dharampal vs State Of Nct Of Delhi
User Queries
indian penal code 1860
376,
section 376
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 376(2)
] [
Section 376
] [
I.P.C.
]
Central Government Act
Section 376(2)(d) in The Indian Penal Code, 1860
(d) being on the management or on the staff of a hospital, takes advantage of his official position and commits rape on a woman in that hospital; or