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D.B. CIVIL SPECIAL APPEAL (W) NO. 569/2012. Co-ordinator, PTET-2011, JNVU & Anr. Vs.

Damodar Acharya

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Date of Order :: 17th August 2012. HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-II Mr. Prithvi Raj Singh, for the appellants. Mr. Sukesh Bhati, for the respondent. <<>>

BY THE COURT:

The learned counsel for the appellants submits that the issue involved in this appeal stands concluded with the decision of the co- ordinate Bench of this Court in the case of Co-ordinator, PTET-2011, JNVU & Anr. Vs. Urmila & Ors. [D.B. Civil Special Appeal (W) No., 73/2012, decided on 09.04.2012]. The learned counsel further submits that the other intra-court appeals of the same nature have also been decided following the said decision in Urmila's case. Accordingly and in view of the above, this appeal is allowed. The reasonings and the conclusions arrived at in the said decision in Urmila's case shall equally apply to the present appeal. A copy of the order passed in the aforesaid matter (SAW No. 73/2012) be kept in the file of this case. No costs.

(NARENDRA KUMAR JAIN-II),J. (DINESH MAHESHWARI),J. /Mohan/