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electricity act 1910
electricity act
indian acts
the indian electricity act
indian electricity act 1910
[
Section 36A(2)
] [
Section 36A
] [
Complete Act
]
Central Government Act
Section 36A(2)(i) in The Indian Electricity Act, 1910
(i) one member to be nominated by the Indian Standards Institution constituted under the Indian Standards Institution (Certification Marks) Act, 1952 (36 of 1952 ).]