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Citedby 11 docs - [
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Dilip Das vs State Of West Bengal on 11 August, 2004
M.Veludurain vs The State, Rep By on 23 December, 2011
M.Veludurain vs The State, Rep By on 23 December, 2011
Abdul Gafoor vs The Sub Inspector Of Police on 17 February, 2010
State Of Haryana vs Roshan Lal on 3 January, 1991
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indian penal code 1860
indian penal code doctypes: laws
section 21
indian penal code, 1860 doctypes:laws
[
Section 21
] [
I.P.C.
]
Central Government Act
Section 21(a) in The Indian Penal Code, 1860
(a) in the service or pay of the Government or remunerated by fees or commission for the performance of any public duty by the Government;