Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
punjab reorganisation act 1966
sec. 4
reorganisation act
[
Section 78(4)(B)
] [
Section 78(4)
] [
Section 78
] [
Complete Act
]
Central Government Act
Section 78(4)(B)(iv) in The Punjab Reorganisation Act, 1966
(iv) Bhakra Left Bank Power House, Ganguwal Power House and Kotla Power House, switchyards, sub- stations and transmission lines;