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Citedby 59 docs - [View All]
Naresh Shridhar Mirajkar And Ors vs State Of Maharashtra And Anr on 3 March, 1966
Makhan Singh vs State Of Punjab(And Connected ... on 2 September, 1952
Prem Chand Garg vs Excise Commissioner, U. P., ... on 6 November, 1962
Daryao And Others vs The State Of U. P. And Others(And ... on 27 March, 1961
Dayabhai Poonambhai Patel vs The Regional Transport Authority ... on 13 July, 1951

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[Article 32] [Constitution]
Central Government Act
Article 32(1) in The Constitution Of India 1949
(1) The right to move the Supreme Court by appropriate proceedings for the enforcement of the rights conferred by this Part is guaranteed