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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 103A(2)(a)
] [
Section 103A(2)
] [
Section 103A
] [
Complete Act
]
Central Government Act
Section 103A(2)(a)(ii) in The Motor Vehicles Act, 1939
(ii) as a holder of the policy of insurance in respect of any motor vehicle; or