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Citedby 2 docs
Morgan Stanley Mutual Fund vs Kartick Das on 20 May, 1994
Bindyut Kr. Dutta And Ors. vs Ramesh Sharma on 4 April, 1991
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consumer under the consumer protection act 1986
[
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(i) in The Consumer Protection Act, 1986
(i) " goods" means goods as defined in the Sale of Goods Act, 1930 (3 of 1930 );