Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 2 docs
Morgan Stanley Mutual Fund vs Kartick Das on 20 May, 1994
Bindyut Kr. Dutta And Ors. vs Ramesh Sharma on 4 April, 1991

User Queries
[Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(i) in The Consumer Protection Act, 1986
(i) " goods" means goods as defined in the Sale of Goods Act, 1930 (3 of 1930 );