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Citedby 6 docs - [
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Mahendrasinh vs 0 By on 23 July, 2008
P.V. Narsimha Rao vs State (Cbi/Spe) on 17 April, 1998
P.V. Narasimha Rao vs State(Cbi/Spe) on 17 April, 1998
State Of Assam And Anr. vs Niranjan Ghosh on 29 November, 1994
Radhey Sharma And Ors. vs C.B.I. on 23 April, 2007
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Section 13(1)(d)(iii) in The Prevention Of Corruption Act, 1988
(iii) while holding office as a public servant, obtains for any person any valuable thing or pecuniary advantage without any public, interest; or