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[Section 35] [Complete Act]
Central Government Act
Section 35(12) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(12) Education including primary schools and secondary schools:-
(a) promotion of public awareness and participation in pri- mary and secondary education with special emphasis on, technical training and vocational education; and
(b) ensuring full enrolment, and attendance in primary and secondary schools and its management.