Section 39 in The Legal Practitioners Act, 1879

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legal practitioner act 1879

section 39

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Central Government Act

Section 39 in The Legal Practitioners Act, 1879

39. [ Suspension or dismissal of person holding mukhtar and revenue- agent' s certificate.] Rep. by the Advocates Act, 1961 (25 of 1961 ), s. 50 (4) (w. e. f. 1- 9- 1963 ).